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State of Odisha - Section

Section 123A in The Board's Excise Rules, 1965

123A. [ [Substituted vide O.G.E.No. 1726 dated 7.12.2006.]

Conditions of licence relating to sales hours i.e. the hours during which premises licensed for retail vend of foreign liquor may be kept open and as prescribed in the appendix to the aforesaid rules shall be regulated according to the provisions of Rule 123.]