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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(f) in The Insurance Regulatory And Development Authority (Licensing Of Corporate Agents) Regulations, 2002

(f)explain to the prospect the nature of information required in the proposal form by the insurer; and also the importance of disclosure of material information in the purchase of an insurance contract;