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Delhi High Court - Orders

Lata Grover & Anr vs Uoi & Ors on 24 March, 2022

Author: Anu Malhotra

Bench: Anu Malhotra

                      $~6
                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +     W.P.(C) 8720/2009
                            LATA GROVER & ANR.                                 ..... Petitioners
                                               Through:     Appearance not given.

                                               versus

                            UOI & ORS.                                       ..... Respondents
                                               Through:     Mr. Balendu Shekhar, CGSC, Mr.
                                                            Vijayant Sharma & Divya Prakash
                                                            Chaubey, Advocates for R-1 to 4.
                                                            None for R-5.
                            CORAM:
                            HON'BLE MS. JUSTICE ANU MALHOTRA
                                    ORDER

% 24.03.2022 The reply to the petition of the respondent Nos.1 to 4 and of respondent No.5 be filed within a period of four weeks as a last opportunity with the rejoinder thereto being filed by the petitioner within two weeks thereafter.

The matter be re-notified for 14.07.2022.

ANU MALHOTRA, J MARCH 24, 2022 ha Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:29.03.2022 18:38:56 This file is digitally signed by PS to HMJ ANU MALHOTRA.