Delhi High Court - Orders
Lata Grover & Anr vs Uoi & Ors on 24 March, 2022
Author: Anu Malhotra
Bench: Anu Malhotra
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8720/2009
LATA GROVER & ANR. ..... Petitioners
Through: Appearance not given.
versus
UOI & ORS. ..... Respondents
Through: Mr. Balendu Shekhar, CGSC, Mr.
Vijayant Sharma & Divya Prakash
Chaubey, Advocates for R-1 to 4.
None for R-5.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 24.03.2022 The reply to the petition of the respondent Nos.1 to 4 and of respondent No.5 be filed within a period of four weeks as a last opportunity with the rejoinder thereto being filed by the petitioner within two weeks thereafter.
The matter be re-notified for 14.07.2022.
ANU MALHOTRA, J MARCH 24, 2022 ha Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:29.03.2022 18:38:56 This file is digitally signed by PS to HMJ ANU MALHOTRA.