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[Cites 0, Cited by 0] [Section 106A] [Entire Act]

Union of India - Subsection

Section 106A(iv) in The Drugs and Cosmetics Rules, 1945

(iv)[ Name and address of the manufacturer when sold in original containers of the manufacturer. In case a Homeopathic medicine is sold in a container other than that of the manufacturer-the name and address of the seller: [Substituted by Notification No. F. 1-59/68-D, dated 19.11.1969.]