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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(2)(a) in Telangana Khadi and Village Industries Board Act, 1958

(a)[ the manner of filling casual vacancies among the members of the Board [xxx] [Substituted by Act No.5 of 1962.] and the terms and conditions of service of the Chairman, [the Vice-Chairman] [Substituted for the words 'the Secretary' by Act No.30 of 1981.] and other members of the Board [xxx] [Omitted (and the council) by Act No.30 of 1981.] including the salaries or honoraria and the allowances to be paid to them and the travelling and daily allowances to be drawn by them when they are on tour;]