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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Telangana - Subsection

Section 41(1) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(1)The Annual Accounts including Balance Sheet of the University shall be prepared by the University in a fair and transparent manner and the Annual Accounts shall be audited at least once in every year by the Auditors appointed by the University for this purpose.