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[Cites 0, Cited by 0] [Section 83B(1)] [Section 83B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 83B(1)(e) in Andhra Pradesh Co-Operative Societies Act, 1964

(e)who executes any documents or enters into an agreement for sale or purchase of the land plots in contravention of the provisions of the registered bye-laws of the society, has done so for his personal benefit and in order to cause loss to the members of the society.