Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Karnataka - Subsection Section 14(2) in Karnataka Nurses, Midwives and Health Visitors Act, 1961 (2)The order passed under sub-section (1) shall be in writing and shall be served on the person concerned in the prescribed manner.
