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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(7) in Bihar Special Survey and Settlement Rules, 2012

(7)The Khanapuri Purcha prepared in Form-7 shall be served to the land holders/ owners including officers concerned with Government land/public land. The Land holders/owners shall also be made aware of the entries of the Khanapuri purcha at a convenient place and on fixed date and time.