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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(h) in Nadaprabhu Kempegowda Heritage Area Development Authority Act, 2018

(h)"Nadaprabhu Kempegowda Heritage area" means and includes limits of heritage sites, tourism places, Monuments of Nadaprabhu Kempegowda within the limits of Bengaluru Urban, Bengaluru Rural, Ramanagara and Tumkur District and lands acquired by the Government from time to time for development of heritage sites at Bengaluru and such other area declared by the State Government, by notification;