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[Cites 0, Cited by 0] [Section 7B(2)] [Section 7B] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7B(2)(a) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(a)Has reviewed the completed and signed Voluntary Information Disclosure Form for completeness and accuracy and that the information contained therein is true, correct and complete to the best of his/her knowledge;