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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(c) in The Lumbini Park Mental Hospital Acquisition Act, 1984

(c)wilfully withholds or fails to furnish to the State Government any document relating to the Hospital which may be in his possession, custody or control,