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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Himachal Pradesh - Subsection

Section 83(2)(m) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(m)the transparent system to be followed for settlement of price of the notified agricultural produce for sale into the market yard under sub-section(2) of section 28;