Section 33(2)(b) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(2)(b) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(b)

(i)the number of representatives of employers, employees and independent members on the Board under sub-section (3) of Section 4;

(ii)the allowances, if any, payable to members of the Board under sub-section (5) of Section 4;