Calcutta High Court
Commissioner Of Income Tax vs Ashish Jhunjhunwalla on 8 November, 2013
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
GA No.2990 of 2013
ITAT No.157 of 2013
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction (Income Tax)
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX,CENTRAL-I
Versus
ASHISH JHUNJHUNWALLA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE SUBRATA TALUKDAR
Date : 8th November, 2013.
Appearance:
Mr. P.K. Bhowmick, Adv.
..for the appellant
The Court : The petitioner is directed to serve a copy
of the application upon the respondent. Affidavit of service be
filed.
Let the matter be listed after three weeks.
(GIRISH CHANDRA GUPTA, J.) (SUBRATA TALUKDAR, J.) A/s.