Section 47 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019
47. Expenses of commission.
- The Revenue Court may order that such sums, as it thinks reasonable for the expenses of the commission shall be paid by the party at whose instance or for whose benefit the commission is issued within such time 'as fixed by it.
