Madhya Pradesh High Court
Ram Khelawan vs Nazul Tahsildar on 1 August, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCC No. 2308 of 2015 (RAM KHELAWAN Vs NAZUL TAHSILDAR AND OTHERS) Dated : 01-08-2023 None for the applicant, even in second/passover round.
In the interest of justice, one more opportunity is granted to argue the case.
List the case day after tomorrow, i.e. on 03.08.2023, at the Top of the List.
(DWARKA DHISH BANSAL) JUDGE ss Signature Not Verified Signed by: SWETA SAHU Signing time: 8/2/2023 4:09:22 PM