Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Transport Of Animals Rules, 1978 2. Definitions .-In these rules, unless the context otherwise requires,-- (a)qualified veterinary surgeon means one who holds a diploma or a degree of a recognised veterinary college;(b)"Schedule" means a Schedule appended to these rules.
