Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(ii) in The President's Pension Rules, 1962 (ii)Medical attendant/specialist/medical practitioner of Shri/Shrimati .............. spouse of ....................... In connection with medical consultation/attendance/treatment.
