Chattisgarh High Court
Ajit Paal Singh Sandhu vs State Of Chhattisgarh 59 Crmp/853/2014 ... on 1 May, 2019
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CRMP No. 471 of 2016
Ajit Paal Singh Sandhu S/o Late Bhagat Singh Sandhu Aged About 63 Years
R/o Kurukshetra (Haryana)
---- Petitioner
Versus
State of Chhattisgarh Through The Station House Officer, Police Station Gole
Bazar, Raipur, District Raipur, Chhattisgarh
---- Respondent
For Petitioner : Shri Amit Kumar Sahu, Advocate. For Respondent/State : Shri Akash Pandey, Panel Lawyer.
Hon'ble Shri Justice Sanjay K. Agrawal Order on Board 01.05.2019
1. Statement is made on behalf of the counsel for the Petitioner that the application has become infructuous.
2. Learned counsel for the State has no objection.
3. In view of the above submission, this petition is dismissed as not pressed.
Sd/-
(Sanjay K. Agrawal) Judge Brijmohan