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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Tamilnadu - Subsection

Section 64(2) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(2)The Selection Committee for appointment to the posts referred to in subsection (1) shall consist of the Vice-Chancellor, the Chairman of the Board of Studies concerned and persons not less than two but not exceeding four, who are experts in the subject in which the appointment is to be made, nominated by the Governing Council:Provided that at least two experts shall be present at the Selection Committee meeting :Provided further that, in the case of selection for appointment of Readers and Lecturers, one of the experts shall be the University Professor and Head of the Department in the subject, if there is one.