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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(2) in The Punjab Cotton Ginning and Pressing Factories Act, 1953

(2)No offence punishable under this Act shall be tried by any Court inferior to that of a [Judicial Magistrate] [Substituted by Punjab Act 25 of 1964, section 2, Schedule, Part III.] of the first class.