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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3)(c) in The Employees' Pension Scheme, 1995

(c)[ monthly children pension shall be payable until the child attains the age of 25 years;] [ Substituted by G.S.R. 134, dated 28.2.1996 (w.e.f. 16.3.1996). ]