Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of West Bengal - Subsection Section 96(iv) in West Bengal Co-operative Societies Rules, 2011 (iv)exemption from deposit of earnest money required to be made alongwith the permission of tenders for Government contract work;
