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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(3) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(3)There shall be a Zila Panchayat for every district :[Provided that every Municipal Corporation, Municipal Council or Nagar Panchayat constituted under the relevant law for the time being in force shall form a separate administrative unit for the area within its jurisdiction.] [Substituted by M.P. Act No. 26 of 1994 (w.e.f. 30-5-1994).]