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Gauhati High Court

Allied Wood And Veneer Products vs The State Of Assam And 10 Ors on 21 February, 2022

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                 Page No.# 1/3

GAHC010214432018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WP(C)/449/2019

         ALLIED WOOD AND VENEER PRODUCTS
         A PARTNERSHIP FIRM REGD. UNDER THE PROVISIONS OF PARTNERSHIP
         ACT, 1932 AND HAVING ITS REGD. OFFICE AND FACTORY AT NAMPHAI,
         I.E., ARUNACHAL PRADESH.



         VERSUS

         THE STATE OF ASSAM AND 10 ORS.
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, DEPTT. OF
         ENVIRONMENT AND FOREST, DISPUR, GUWAHATI-781006.

         2:PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM

          ENVIRONMENT AND FOREST DEPTT.
          DISPUR
          GUWAHATI-781006.

         3:PRINCIPAL CHIEF CONSERVATOR OF FORESTS (LEGAL) AND HEAD OF
         FOREST FORCE

          ASSAM
          PANJABARI
          GUWAHATI-781036.

         4:DIVISIONAL FOREST OFFICER

          KAMRUP EAST DIVISION
          BASISTHA
          GUWAHATI-29.

         5:BEAT FOREST OFFICER
                                                Page No.# 2/3

             JORABAT BEAT
             KAMRUP EAST DIVISION
             BAISISTHA
             GUWAHATI-29.

            6:BEAT FOREST OFFICER

             FOREST RANGE OFFICE
             BYRNIHAT
             DIST. KAMRUP.

            7:BEAT FOREST OFFICER

             KHATKHATI BEAT
             FOREST RANGE
             KARBI ANGLONG
             DIST. KARBI ANGLONG.

            8:BEAT FOREST OFFICER

             FOREST RANGE OFFICE
             DOOM DOOMA
             ASSAM.

            9:BEAT FOREST OFFICER

             FOREST RANGE OFFICE
             LAKHIMPUR
             ASSAM.

            10:BEAT FOREST OFFICER

             FOREST RANGE OFFICE
             JAGUN
             MARGHERITA SUB-DIVISION
             ASSAM.

            11:BEAT FOREST OFFICER

             FOREST RANGE OFFICE
             DIGBOI
             ASSAM

Advocate for the Petitioner   : MS. M L GOPE

Advocate for the Respondent : SC, FOREST
                                                                      Page No.# 3/3




                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                        ORDER

Date : 21.02.2022 Mr. S.K. Saha, learned counsel for the petitioner has submitted that the issue involved in this writ petition has already been decided by this Court by an order dated 27.09.2019 in W.P.[C] no. 3140/2017 [ Riangdo Veneers Pvt. Ltd. vs. The State of Assam and 4 others] and other writ petitions.

As the learned Standing Counsel, Forest Department is found absent today on call, list the case on 25.02.2022.

JUDGE Comparing Assistant