Gauhati High Court
Allied Wood And Veneer Products vs The State Of Assam And 10 Ors on 21 February, 2022
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/3
GAHC010214432018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/449/2019
ALLIED WOOD AND VENEER PRODUCTS
A PARTNERSHIP FIRM REGD. UNDER THE PROVISIONS OF PARTNERSHIP
ACT, 1932 AND HAVING ITS REGD. OFFICE AND FACTORY AT NAMPHAI,
I.E., ARUNACHAL PRADESH.
VERSUS
THE STATE OF ASSAM AND 10 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, DEPTT. OF
ENVIRONMENT AND FOREST, DISPUR, GUWAHATI-781006.
2:PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST DEPTT.
DISPUR
GUWAHATI-781006.
3:PRINCIPAL CHIEF CONSERVATOR OF FORESTS (LEGAL) AND HEAD OF
FOREST FORCE
ASSAM
PANJABARI
GUWAHATI-781036.
4:DIVISIONAL FOREST OFFICER
KAMRUP EAST DIVISION
BASISTHA
GUWAHATI-29.
5:BEAT FOREST OFFICER
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JORABAT BEAT
KAMRUP EAST DIVISION
BAISISTHA
GUWAHATI-29.
6:BEAT FOREST OFFICER
FOREST RANGE OFFICE
BYRNIHAT
DIST. KAMRUP.
7:BEAT FOREST OFFICER
KHATKHATI BEAT
FOREST RANGE
KARBI ANGLONG
DIST. KARBI ANGLONG.
8:BEAT FOREST OFFICER
FOREST RANGE OFFICE
DOOM DOOMA
ASSAM.
9:BEAT FOREST OFFICER
FOREST RANGE OFFICE
LAKHIMPUR
ASSAM.
10:BEAT FOREST OFFICER
FOREST RANGE OFFICE
JAGUN
MARGHERITA SUB-DIVISION
ASSAM.
11:BEAT FOREST OFFICER
FOREST RANGE OFFICE
DIGBOI
ASSAM
Advocate for the Petitioner : MS. M L GOPE
Advocate for the Respondent : SC, FOREST
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BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 21.02.2022 Mr. S.K. Saha, learned counsel for the petitioner has submitted that the issue involved in this writ petition has already been decided by this Court by an order dated 27.09.2019 in W.P.[C] no. 3140/2017 [ Riangdo Veneers Pvt. Ltd. vs. The State of Assam and 4 others] and other writ petitions.
As the learned Standing Counsel, Forest Department is found absent today on call, list the case on 25.02.2022.
JUDGE Comparing Assistant