Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Uttar Pradesh - Subsection Section 115(xlii) in Uttar Pradesh Municipal Corporation Act, 1959 (xlii)with previous sanction of the State Government, the undertaking of any commercial duty providing or promoting amenity or employment or removing unemployment;
