Bombay High Court
Vikky S/O Abhay Nikose vs M/S Navbharat Press Thr. Its Authorized ... on 10 January, 2022
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
48revn108.21.odt
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
CRIMINAL REVISION APPLICATION NO. 108/2021
Vikky Abhay Nikose...Versus... M/s. Navbharat Press
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
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Mr. N.A.Gaikwad, Advocate for applicant
CORAM : AVINASH G. GHAROTE, J.
DATE : 10/01/2022 Mr. Salunke, learned counsel for the respondent is absent. Mr. Gaikwad, learned counsel for the applicant is directed to file copy of the paper book as well as the exhibited documents on record, so that the revision application can be decided at the admission stage itself.
List the matter after two weeks.
JUDGE rvjalit Digitally sign byRAJESH VASANTRAO JALIT Location:
Signing Date:10.01.2022 17:38