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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(2)(ii) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(ii)the manner of election of female agriculturists as members on the Marketing Board, as provided in clause (b) of sub-section (1) of section 12;