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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Karnataka - Subsection

Section 46(5) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(5)The students of such closed colleges shall on transfer be accommodated in the nearby colleges by the University by increasing the intake in respect of particular course of study to the extent of such students to be accommodated from such closed closed college and all documents in respect of each student shall be transmitted to the college in which such students are admitted.