Supreme Court - Daily Orders
Parshvanath Charitable Trust vs All India Council For Technical ... on 26 September, 2024
Bench: B.R. Gavai, Prashant Kumar Mishra
ITEM NO.4 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 43763/2024
(Arising out of impugned final judgment and order dated 13-12-2012
in C.A. No. 9048/2012 passed by the Supreme Court of India)
PARSHVANATH CHARITABLE TRUST Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) Respondent(s)
(IA No. 218674/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 218678/2024 - EXEMPTION FROM FILING O.T.)
Date : 26-09-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s)
Mr. Shashank Shekhar Singh, AOR
Mr. Amitesh Kumar, Adv.
Ms. Priti Kumari, Adv.
Mr. Mrinal Kishore, Adv.
For Respondent(s)
Mr. Harish Pandey, AOR
Mr. Anil Soni, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. The cut-off date for grant of affiliation is extended for the period of one week from today.
2. Signature Not Verified The miscellaneous application is, accordingly, disposed of. Digitally signed by Deepak Singh Date: 2024.09.26 17:02:06 IST Reason:
(DEEPAK SINGH) (ANJU KAPOOR)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)