Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] Bombay Presidency - Subsection Section 13(2)(l) in Bombay Primary Education Act, 1947 (l)to recommend to the Director such modifications in the curriculum as may seem necessary to suit local requirements;