Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 193] [Entire Act] Union of India - Subsection Section 193(i) in The Income Tax Act, 1961 (i)any interest payable on 41/4 per cent. National Defence Bonds, 1972, where the bonds are held by an individual, not being a non-resident; or]
