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State of Jharkhand - Section

Section 805 in Bihar Education Code, 1961

805. Grant of advance increments in the Bihar Educational Service to Scholars with Ph.D., D.Sc. and D. Lit. degree.

- Advance increments to those Government servants in Bihar Educational Service who have obtained high academic distinction of Indian of Foreign Universities have been sanctioned as follows:-
Degree.   Number of increments.
Ph. D. (Foreign) ... Four.
Ph. D. (Indian) ... Two.
D. Sc. or D. Litt (Indian) ... Three.
The increments detailed above should be allowed from the date of scholars join their posts en completion of their training abroad. In cases in which information regarding their having obtained the degrees is received on their resuming duties the increments are to be allowed from the date of information is received. In the case of recipients of Indian research degrees the increments are to be sanctioned from the date on which the degrees are conferred on them at a convocation.Note. - Cases of such officers as have first entered the Bihar Educational Service with research degrees may be decided individually on their own merits.(Government Circular no. 1513. dated the 24th February, 1950.)