Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 115VR] [Entire Act] Union of India - Subsection Section 115VR(1) in The Income Tax Act, 1961 (1)An option for tonnage tax scheme approved under sub-section (3) of section 115-VP may be renewed within one year from the end of the previous year in which the option ceases to have effect.
