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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(3)(c) in Uttarakhand Fire and Emergency Service, Fire Prevention and Fire Safety Act, 2016

(c)the minimum standards for fire prevention and fire safety measures specified for such building or premises as may be specified by rules framed under this Act,