Section 6 in The Tamil Nadu Aided Institutions Prohibition of Transfers of Property) (Extension To Pudukkottai) Act, 1961
6. Powers of Courts and other authorities for purposes of facilitating application of laws.
- For the purpose of facilitating the merged territory of Pudukkottai, any Court or other authority may construe such law with such alterations not affecting the substance as may be necessary or proper to adapt it to the matter before the Court or other authority.
