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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2) in The Petroleum And Natural Gas Regulatory Board (Conduct Of Business, Receiving And Investigation Of Complaints) Regulations, 2007

(2)The Board may, on such terms and conditions as it considers appropriate, provide for the supply of the certified copies of the documents and papers available with the Board to any person.