Rajasthan High Court - Jodhpur
Lrs.Of Loku Ram vs Lrs Of Bihari Lal on 20 October, 2021
Author: Rameshwar Vyas
Bench: Rameshwar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Restoration No. 89/2019
Lrs.of Loku Ram
----Petitioner
Versus
Lrs Of Bihari Lal
----Respondent
For Petitioner(s) : Dr. RDSS Kharlia, Mr. Deependra
For Respondent(s) : Mr. Anil Gupta For SK Verma
HON'BLE MR. JUSTICE RAMESHWAR VYAS
Order 20/10/2021 ;ksX; vf/koDrk izR;FkhZ vkosnu vUrxZr /kkjk 5 ifjlhek vf/kfu;e ,oa jsLVksjs"ku ds vkosnu dk tokc izLrqr djus gsrq vfUre volj pkgrs gSaA tokc rhu fnu ds Hkhrj is"k gksA tokc is"k ugha djus dh fLFkfr esa tokc can le>k tk;sxkA ml jkst vkns"k 6 fu;e 17 lifBr /kkjk 151 O;ogkj izfØ;k lafgrk dk Hkh tokc vko";d :i ls is"k fd;k tk;sA ekuuh; loksZPp U;k;ky; }kjk fnukad 01-10-2021 dks LOKU RAM (DEAD) THROUGH LRS VERSUS BIHARI LAL (DEAD) THROUTH LRS ds ekeys esa ikfjr vkns"k ds }kjk bl vkosnu dks pkj lIrkg ds Hkhrj fu.khZr djus dk funsZ"k izkIr gqvk gS vr% bls vko";d le>k tk;sxkA i=koyh fnukad 25-10-2021 dks lwphc) gksA (RAMESHWAR VYAS),J 9-1/-
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