Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(5) in Andhra Pradesh Water Resources Regulatory Commission Act, 2009

(5)In case of difference in opinion of any two members on any issue or resolution, the full Commission shall decide the matter on a majority basis:Provided that for a meeting of the Commission to review any previous decision taken by the Commission, the quorum shall be that all members shall be present.