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Supreme Court - Daily Orders

B. Subba Rayudu vs Smt. A. Shanti Kumari, Ias, Chief ... on 19 May, 2023

Bench: Krishna Murari, Sanjay Kumar

                                                  1




                                 IN THE SUPREME COURT OF INDIA
                                  CIVIL APPELLATE JURISDICTION



                          CONTEMPT PETITION (CIVIL) NO.    739 OF 2022
                                               IN
                                  (SLP (C) NO. 1565-1566/2021)



                          B. SUBBA RAYUDU                            PETITIONER(S)




                                                      VERSUS


                          SMT. A. SANTI KUMARI,
                          IAS, CHIEF SECRETARY
                          TO GOVERNMENT & ORS.                    ALLEGED CONTEMNOR(S)/
                                                                  RESPONDENT(S)


                                                O R D E R

An affidavit of compliance has been filed wherein it is stated that order of this Court of which contempt has been alleged, stands complied and necessary payment in consequence thereof has also been made to the petitioner-applicant. Signature Not Verified Digitally signed by GEETA AHUJA

Learned counsel appearing for the Date: 2023.05.20 13:36:22 IST Reason: petitioner-applicant does not dispute this fact. 2 Since the order stands complied, therefore, we see no reason for this contempt to continue any further and the same stands closed and consigned to record room.

Pending application(s), if any, also stand disposed of.

.......................J. ( KRISHNA MURARI ) .......................J. ( SANJAY KUMAR ) NEW DELHI 19th MAY, 2023 3 ITEM NO.31 COURT NO.8 SECTION XII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CONMT.PET.(C) No. 739/2022 in SLP(C) No. 1565-1566/2021 B. SUBBA RAYUDU Petitioner(s) VERSUS SMT. A. SANTI KUMARI, IAS, CHIEF SECRETARY TO GOVERNMENT & ORS. Respondent(s) Date : 19-05-2023 This petition was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE KRISHNA MURARI HON'BLE MR. JUSTICE SANJAY KUMAR For Petitioner(s) Mrs. Anjani Aiyagari, AOR Mr. Jayendra Bala G, Adv.
Mr. K.Sriram, Adv.
Mr. Rakesh Kumar, Adv.
For Respondent(s) Mr. Sriharsha Peechara, Adv.
Mr. Rajiv Kumar Choudhry, AOR Ms. Pallavi, Adv.
Mr. Duvvuri Subrahmanya Bhanu, Adv.
Mr. K M Nataraj, A.S.G. Mr. Vatsal Joshi, Adv.
Mrs. Swarupama Chaturvedi, Adv. Mr. Sachin Sharma, Adv.
Mr. Arvind Kumar Sharma, AOR UPON hearing the counsel the Court made the following O R D E R Contempt petition is closed and consigned to record room in terms of the signed order.
Pending application(s), if any, also stand disposed of.
(SONIA GULATI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) (Signed order is placed on the file)