Supreme Court - Daily Orders
State Of U.P. vs Shyam Bihari Pandey on 4 September, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.6 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4499/2014
(Arising out of impugned final judgment and order dated 29-01-2014
in WP No. 1566/2008 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
STATE OF U.P. & ANR. Petitioner(s)
VERSUS
SHYAM BIHARI PANDEY & ORS. Respondent(s)
WITH
SLP(C) No. 4721/2014 (XI)
Date : 04-09-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Ms. Rachna Gupta,Adv.
Mr. Sudeep Kumar,Adv.
Mr. Vinay Garg,Adv.
Ms. Deepti R. Mehrotra,Adv.
Mr. Vibhu Tiwari,Adv.
Mr. Ravi Prakash Mehrotra, AOR
Mr. Jogy Scaria, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners. These petitions are disposed of with a direction that order dated 14.02.2014 passed by this Court will continue till the final order is passed by the High Court in the matter pending before it.
Pending application(s), if any, shall also stand disposed of.
Signature Not Verified Digitally signed by MADHU BALA Date: 2017.09.04 16:58:39 IST Reason:(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER