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Supreme Court - Daily Orders

State Of U.P. vs Shyam Bihari Pandey on 4 September, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.6                                COURT NO.11                     SECTION XI

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 4499/2014
     (Arising out of impugned final judgment and order dated 29-01-2014
     in WP No. 1566/2008 passed by the High Court Of Judicature At
     Allahabad, Lucknow Bench)

     STATE OF U.P. & ANR.                                                     Petitioner(s)

                                                        VERSUS

     SHYAM BIHARI PANDEY & ORS.                                                Respondent(s)

     WITH
     SLP(C) No. 4721/2014 (XI)

     Date : 04-09-2017 These petitions were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                            HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                 Ms.    Rachna Gupta,Adv.
                                       Mr.    Sudeep Kumar,Adv.
                                       Mr.    Vinay Garg,Adv.
                                       Ms.    Deepti R. Mehrotra,Adv.
                                       Mr.    Vibhu Tiwari,Adv.
                                       Mr.    Ravi Prakash Mehrotra, AOR

                                       Mr. Jogy Scaria, AOR
     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Heard learned counsel for the petitioners. These petitions are disposed of with a direction that order dated 14.02.2014 passed by this Court will continue till the final order is passed by the High Court in the matter pending before it.

Pending application(s), if any, shall also stand disposed of.

Signature Not Verified Digitally signed by MADHU BALA Date: 2017.09.04 16:58:39 IST Reason:

(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER