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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(1) in The Jammu and Kashmir Common Lands (Regulation) Act, 1956

(1)The Jammu and Kashmir Common Lands (Regulations) Ordinance, 1956 (Ordinance VII of 1956) is hereby repealed.