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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(2) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

2.1The Fund shall comprise the following amounts :The Centre's share of C.P.F. together with interest accrued thereon in respect o! the Centre's employees who have opted/or deemed to have opted for the pension scheme of the Centre and any amount of grants sanctioned by the Centre or by Government from time to time as the case may be.