Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(d) in The Cess Act, 1880 (d),sls LokfeRo tks [kku vkSj [kfut ls lacaf/kr gSa dh n'kk esa nj fu/kkZj.k ljdkj }kjk le; & le; ij fd;k tk,xk fdUrq LokfeRo (jks;kYVh) jde ds ikap xqus [Substituted by Bihar Finance Act, 1985 (4 of 1985).] ls vf/kd u gksxh%
