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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(2)(f) in Arunachal Pradesh Heritage Act, 2015

(f)proposals for incentives such as tax exemptions, transfer of development rights or acquisition of property, if found necessary, for the protection of the heritage value of such heritage sites, and