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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(1)(e) in Kerala Factories Rules, 1957

(e)[ In all work places having serious fire or flash fire hazards, passages between machines installations or piles of material should be at least 90cm.wide. For storage piles, the clearance between the ceiling and the top of the pile should not be less than 2 metres] [Clause (e) substituted by SRO No. 1149/2001 dt. 28-12-2001.]