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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Karnataka - Subsection

Section 30(3)(ix) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(ix)to exercise such other powers and perform such other functions as may be conferred or imposed on it by or under the provisions of this Act, by the Board or the Vice-Chancellor;