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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(xxii) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(xxii)save as otherwise provided by this Act, or the Statutes, to approve the appointments of officers, (other than the Kuladhipati and the Kulpati) teachers and other servants of the Vishwa Vidyalaya, to define their duties and conditions of their service and to provide for the filling of temporary vacancies in their posts;