Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 28 in The Punjab Passengers and Goods Taxation Rules, 1952 28. Revision. - The provision of Rules 25 and 26 shall apply mutatis mutandis to every application for revision.
